Priyankaben W/O Jigneshkumar ... vs Jigneshkumar Kishorbhai Pitroda ...
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Gujarat High Court

Priyankaben W/O Jigneshkumar ... vs Jigneshkumar Kishorbhai Pitroda ... on 8 August, 2025

                                                                                                                NEUTRAL CITATION




                             R/CR.RA/137/2019                                     ORDER DATED: 08/08/2025

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL REVISION APPLICATION (FOR MAINTENANCE) NO. 137 of
                                                   2019

                       ==========================================================
                          PRIYANKABEN W/O JIGNESHKUMAR KISHORBHAI PITRODA & ANR.
                                                  Versus
                              JIGNESHKUMAR KISHORBHAI PITRODA (MISTRY) & ANR.
                       ==========================================================
                       Appearance:
                       DHRUV J PATEL(9232) for the Applicant(s) No. 1,2
                       MR. JAYESH C PATEL(7290) for the Applicant(s) No. 1,2
                       MR PATHIK M ACHARYA(3520) for the Respondent(s) No. 1
                       MR. NIRAJ SHARMA, APP for the Respondent(s) No. 2
                       ==========================================================

                         CORAM:HONOURABLE MR.JUSTICE L. S. PIRZADA

                                                              Date : 08/08/2025

                                                               ORAL ORDER

Learned advocate for the applicant upon instructions submitted that the matter has been amicably settled between the parties. Even the present applicant and respondent No.1 has taken divorce preferring application before the learned Family Court, Ahmedabad and present judgment is also placed. Hence, sought permission to withdraw the present revision application.

Permission as sought for is granted. The present revision application stands dismissed as withdrawn.

(L. S. PIRZADA, J) HRT