Nanji @ Kudo Mavjibhai Kemabhai Lata vs State Of Gujarat
2025 Latest Caselaw 2374 Guj

Gujarat High Court

Nanji @ Kudo Mavjibhai Kemabhai Lata vs State Of Gujarat on 7 August, 2025

Author: Ilesh J. Vora

Bench: Ilesh J. Vora

                                                                                                           NEUTRAL CITATION




                            R/CR.MA/15920/2025                               ORDER DATED: 07/08/2025

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/CRIMINAL MISC.APPLICATION (FOR RESTORATION) NO. 15920 of
                                                   2025

                                           In R/CRIMINAL APPEAL NO. 1582 of 2021

                      ==========================================================
                                    NANJI @ KUDO MAVJIBHAI KEMABHAI LATA & ANR.
                                                       Versus
                                                STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      DR. HARDIK K RAVAL(6366) for the Applicant(s) No. 1,2
                      MR L B DABHI ADDITIONAL PUBLIC PROSECUTOR for the Respondent(s)
                      No. 1
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE ILESH J. VORA
                              and
                              HONOURABLE MR.JUSTICE P. M. RAVAL

                                                         Date : 07/08/2025

                                                     ORAL ORDER

(PER : HONOURABLE MR.JUSTICE P. M. RAVAL)

Looking to the averments made in the application, application for restoration of R/Criminal Appeal No. 1582 of 2021 is allowed.

Ld. Advocate is permitted to place on record the copy of the judgment given by the Trial court. Registry shall consider the same while registering the Appeal.

(ILESH J. VORA,J)

(P. M. RAVAL, J) MMP