Jitendrakumar Bhogilal Patel vs State Of Gujarat
2025 Latest Caselaw 1873 Guj

Gujarat High Court

Jitendrakumar Bhogilal Patel vs State Of Gujarat on 5 August, 2025

                                                                                                                        NEUTRAL CITATION




                            C/SCA/1190/2019                                            CAV ORDER DATED: 05/08/2025

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                                                                                 Reserved On   : 17/07/2025
                                                                                 Pronounced On : 05/08/2025

                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                       R/SPECIAL CIVIL APPLICATION NO. 1190 of 2019

                       ==========================================================

JITENDRAKUMAR BHOGILAL PATEL & ORS.

Versus STATE OF GUJARAT & ORS.

========================================================== Appearance:

MR JAYPRAKASH UMOT(3581) for the Petitioner(s) No. 1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32, 33,34,35,36,37,38,39,4,40,41,42,43,44,45,46,47,48,49,5,50,51,52,53,54,55,5 6,57,58,59,6,60,7,8,9 GOVERNMENT PLEADER for the Respondent(s) No. 1,2,3 ==========================================================

CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

CAV ORDER

It is reported that this is one of the group

matters being Special Civil Application Nos.7651 of 2018 and

allied matters, which were disposed of by this Court vide

judgment dated 30.7.2025.

In view of the above, this petition is disposed of

in view of the judgment dated 30.7.2025 passed in Special

Civil Application No.7651 of 2018 and allied matters.

(SANDEEP N. BHATT,J) SRILATHA