Arvindbhai Ukedbhai Bariya vs Sureshbhai Bachubhai Bariya
2024 Latest Caselaw 229 Guj

Gujarat High Court

Arvindbhai Ukedbhai Bariya vs Sureshbhai Bachubhai Bariya on 9 January, 2024

                                                                                  NEUTRAL CITATION




    R/CR.MA/4236/2022                               ORDER DATED: 09/01/2024

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 R/CRIMINAL MISC.APPLICATION (FOR CANCELLATION OF BAIL) NO.
                         4236 of 2022

                                With
             R/CRIMINAL MISC.APPLICATION NO. 4305 of 2022
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                         ARVINDBHAI UKEDBHAI BARIYA
                                   Versus
                        SURESHBHAI BACHUBHAI BARIYA
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Appearance:
MS. SHAILI A KAPADIA(3453) for the Applicant(s) No. 1
MR APURVA R KAPADIA(5012) for the Respondent(s) No. 1
MR HK PATEL, ADDL. PUBLIC PROSECUTOR for the Respondent(s) No. 2
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  CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI

                              Date : 09/01/2024

                                ORAL ORDER

Learned advocate Ms. Kapadia for the petitioners states at bar that since the trial has been completed and judgment is already on record, present petitions become infructuous. Accordingly, present petitions stand disposed of as having become infructuous. Rule discharged.

(J. C. DOSHI,J) SHEKHAR P. BARVE