Dursinghbhai Kachudiyabhai ... vs State Of Gujarat
2023 Latest Caselaw 7107 Guj

                                                                                      NEUTRAL CITATION




     R/CR.A/1826/2021                                  FARAD DATED: 26/09/2023

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               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

   R/CRIMINAL APPEAL (AGAINST CONVICTION) NO. 1826 of 2021
                             With
CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE) NO.
                           2 of 2023
             In R/CRIMINAL APPEAL NO. 1826 of 2021
==========================================================

DURSINGHBHAI KACHUDIYABHAI RATHWA Versus STATE OF GUJARAT ========================================================== Appearance:

MR PRATIK B BAROT(3711) for the Appellant(s) No. 1 MR. RONAK B. RAVAL, APP for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 26/09/2023

FARAD (PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

In view of the judgment dictated by the Hon'ble Court, the Appeal is Party Allowed and the Appellant is directed to be set at liberty forthwith if not required in any other case.

J.N. WAGHELA PPS/PS