Ranjitbhai Bhagvanbhai Mori vs State Of Gujarat
2023 Latest Caselaw 7101 Guj

                                                                                        NEUTRAL CITATION




    R/CR.MA/3268/2021                                      ORDER DATED: 26/09/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 3268 of 2021

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                        RANJITBHAI BHAGVANBHAI MORI
                                    Versus
                              STATE OF GUJARAT
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Appearance:
MR SHAIVAL M PATEL(9950) for the Applicant(s) No. 1,2
for the Respondent(s) No. 2,3
MR. CHINTAN DAVE, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                 Date : 26/09/2023
                                  ORAL ORDER

When the matter is called out, learned advocate for the

applicant remained absent. Learned APP has tendered the

report dated 25.9.2023 received from the concerned Police

Station, which is taken on record, whereby it is stated that

the proceedings of C.C. No.8631 of 2023 is proceeded and

arguments are concluded and now it is kept of judgment on

4.10.2023. In view of this, the prayers made in the present

application would not survive. Accordingly, the same is

disposed of.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA