The State Of Gujarat vs Shaileshbhai Chhotalal Shukal
2023 Latest Caselaw 7074 Guj

                                                                                 NEUTRAL CITATION




     R/CR.A/1068/2005                              FARAD DATED: 25/09/2023

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               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/CRIMINAL APPEAL NO. 1068 of 2005

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THE STATE OF GUJARAT Versus SHAILESHBHAI CHHOTALAL SHUKAL & 3 other(s) ========================================================== Appearance:

MR. RONAK B. RAVAL, APP for the Appellant(s) No. 1 MR HRIDAY BUCH(2372) for the Opponent(s)/Respondent(s) No. 1,3,4 ==========================================================

CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 25/09/2023

FARAD (PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

In view of the judgment dictated by the Hon'ble Court, the Appeal is dismissed.

J.N. WAGHELA PPS/PS