Abhishek @ Sumitkumar Dilipkumar ... vs State Of Gujarat
2023 Latest Caselaw 6916 Guj

                                                                              NEUTRAL CITATION




      R/CR.MA/16591/2023                         ORDER DATED: 18/09/2023

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              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 16591 of 2023

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     ABHISHEK @ SUMITKUMAR DILIPKUMAR KOHRALA (ABHISHEK S/O
                      DILIP KUMAR KOIRALA)
                              Versus
                       STATE OF GUJARAT
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Appearance:
ARBAAZKHAN A PATHAN (9532) for the Applicant(s) No. 1
MOHAMADZAID I SAIYED(8411) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR BHARGAV PANDYA APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                             Date : 18/09/2023

                              ORAL ORDER

1. Learned advocate for the applicant seeks permission to withdraw the application with a liberty to file Special Criminal Application in view of the judgment delivered by this Court in the case of Iqbal Hasanali Syed v. State of Gujarat & Anr. reported in 2022(4) G.L.R. 2680.

2. Permission as prayed for is granted. The application stands disposed of as withdrawn with the liberty as aforesaid.

(SAMIR J. DAVE,J)

PRAVIN KARUNAN