Hanuman Ramfer Mory vs The State Of Gujarat
2023 Latest Caselaw 6914 Guj

                                                                              NEUTRAL CITATION




     R/CR.MA/16495/2023                          ORDER DATED: 18/09/2023

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             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 16495 of 2023

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                          HANUMAN RAMFER MORY
                                 Versus
                          THE STATE OF GUJARAT
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Appearance:
THROUGH JAIL for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR CHINTAN DAVE, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE S.V. PINTO

                             Date : 18/09/2023

                              ORAL ORDER

Learned APP states that the Sessions Judge has kept the matter for pronouncement of the judgment. Hence, present application is rejected.

(S. V. PINTO,J) F.S.KAZI....