State Of Gujarat vs Shailendrasinh Ranjitsinh ...
2023 Latest Caselaw 6764 Guj

                                                                                  NEUTRAL CITATION




      R/CR.A/67/1998                              FARAD DATED: 13/09/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/CRIMINAL APPEAL NO. 67 of 1998
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STATE OF GUJARAT Versus SHAILENDRASINH RANJITSINH SHEKTAVAT ========================================================== Appearance:

MS. JIRGA JHAVERI, APP for the Appellant(s) No. 1 (MR RAMESH K SHAH)(785) for the Opponent(s)/Respondent(s) No. 1 MS SHILPA R SHAH(796) for the Opponent(s)/Respondent(s) No. 1 NOTICE SERVED for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE and HONOURABLE MRS. JUSTICE MAUNA M. BHATT

Date : 13/09/2023

FARAD (PER : HONOURABLE MR. JUSTICE A.Y. KOGJE)

For the reasons recorded in the judgment dictated today, the Hon'ble Court has passed the following order:

"In the result, the appeal fails and is dismissed. The judgment and order dated 17.10.1997 passed in Sessions Case No.127 of 1993 by the Additional Sessions Judge, Sabarkantha at Himatnagar stands confirmed. Bail and bail bonds of the accused, if any, stand discharged. R & P be sent back to the concerned Trial Court."

(PARESH J SOMPURA) Principal Private Secretary