Sohel @ Allu S/O Gulam Sadik Shaikh ... vs State Of Gujarat
2023 Latest Caselaw 6763 Guj

                                                                                 NEUTRAL CITATION




    C/SCA/13141/2023                              FARAD DATED: 13/09/2023

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          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 13141 of 2023

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SOHEL @ ALLU S/O GULAM SADIK SHAIKH THROUGH MOHAMMED HUSAIN S/O ZAKIR SHAIKH Versus STATE OF GUJARAT ================================================================ Appearance:

MR. KISHAN H DAIYA(6929) for the Petitioner(s) No. 1 DS AFF.NOT FILED (R) for the Respondent(s) No. 2,3 MR MAYANK CHAVDA, AGP for the Respondent(s) No. 1 ================================================================

CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE and HONOURABLE MRS. JUSTICE MAUNA M. BHATT

Date : 13/09/2023

FARAD (PER : HONOURABLE MR. JUSTICE A.Y. KOGJE)

For the reasons stated in the oral judgment dictated

today, the Hon'ble Court has passed the following order:-

"In the result, this Special Civil Application is allowed. The impugned order of detention dated 18.07.2023 passed by the respondent authority is hereby quashed and set aside. The detenue is ordered to be set at liberty forthwith if not required in any other case. Rule is made absolute accordingly. Direct service is permitted."

Manish P.Shiotole PPS