Dharmishthaben Hansrajbhai ... vs State Of Gujarat
2023 Latest Caselaw 6760 Guj

                                                                                              NEUTRAL CITATION




     R/SCR.A/11849/2023                                         ORDER DATED: 13/09/2023

                                                                                              undefined




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CRIMINAL APPLICATION NO. 11849 of 2023

==========================================================
                  DHARMISHTHABEN HANSRAJBHAI KAPADIA
                                 Versus
                           STATE OF GUJARAT
==========================================================
Appearance:
MR NAUMAN S QURESHI(10669) for the Applicant(s) No. 1
for the Respondent(s) No. 2,3,4,5,6,7,8,9
MS DIVYANGNA JHALA, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                                    Date : 13/09/2023
                                     ORAL ORDER

In view of judgment of the Hon'ble Supreme Court in the case of Sakiri Vasu Vs. State of Uttar Pradesh, 2008 (2) SCC 409, learned Advocate for the applicant seeks permission to withdraw present application with a liberty to file private complaint under section 156(3) of the Code of Criminal Procedure before the concerned Court.

The permission, as prayed for, is granted. Present application stands disposed of as withdrawn with aforesaid liberty.

(SAMIR J. DAVE,J) MEHUL B. TUVAR