Rajkot Municipal Corporation ... vs M/S. S. N. Enviro-Tech Pvt. Ltd
2023 Latest Caselaw 6759 Guj

                                                                                    NEUTRAL CITATION




     C/CA/1253/2023                                 ORDER DATED: 13/09/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CIVIL APPLICATION NO. 1253 of 2023

                      In F/FIRST APPEAL NO. 26693 of 2023

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      RAJKOT MUNICIPAL CORPORATION THROUGH MUNICIPAL
                        COMMISSIONER
                             Versus
               M/S. S. N. ENVIRO-TECH PVT. LTD.
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Appearance:
MR NISHANT LALAKIYA(5511) for the Applicant(s) No. 1
MR RUTUL P DESAI(6498) for the Respondent(s) No. 1
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 CORAM:HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
       and
       HONOURABLE MR. JUSTICE DIVYESH A. JOSHI

                                Date : 13/09/2023

                                 ORAL ORDER

(PER : HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI)

Rule returnable forthwith. Learned advocate Mr. Rutul

Desai waives service of notice of rule for and on behalf of the

respondent.

By way of this civil application, a request is made to

condone the delay of 33 days which have occurred in

preferring the first appeal against the judgment and order

dated 29.05.2023.

Considering the averments made in the application and

NEUTRAL CITATION

C/CA/1253/2023 ORDER DATED: 13/09/2023

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in view of the broad consensus, the delay is hereby condoned.

The present application stands allowed in terms of Para-7(B).

Rule is made absolute to the aforesaid extent.

(ASHUTOSH SHASTRI, J)

(DIVYESH A. JOSHI,J)

VAHID