State Of Gujarat vs Premshankar Chandramohan Sharma
2023 Latest Caselaw 6469 Guj

                                                                                     NEUTRAL CITATION




      R/CR.A/193/1999                                FARAD DATED: 04/09/2023

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               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/CRIMINAL APPEAL NO. 193 of 1999

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STATE OF GUJARAT Versus PREMSHANKAR CHANDRAMOHAN SHARMA ========================================================== Appearance:

NOTICE SERVED for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 04/09/2023

FARAD (PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

As per the detailed judgment and order dictated by the Hon'ble Court, the Appeal is dismissed.

J.N. WAGHELA PPS/PS