Nishaben D/O Dhanjibhai Patel And ... vs State Of Gujarat
2023 Latest Caselaw 7434 Guj

                                                                                              NEUTRAL CITATION




        R/CR.MA/44/2022                                        ORDER DATED: 07/10/2023

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              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
                       FIR/ORDER) NO. 44 of 2022
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             NISHABEN D/O DHANJIBHAI PATEL AND W/O CHIRAG
                         PRAVINCHANDRA PATEL
                                 Versus
                           STATE OF GUJARAT
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Appearance:
MR VAIBHAV N SHETH(5337) for the Applicant(s) No. 1,2
DS AFF.NOT FILED (N) for the Respondent(s) No. 2
MS ASMITA PATEL, ADDL. PUBLIC PROSECUTOR for the Respondent(s)
No. 1
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  CORAM:HONOURABLE MR. JUSTICE HEMANT M.
        PRACHCHHAK

                                       Date : 07/10/2023

                                        ORAL ORDER

Learned advocate Mr.Vaibhav Sheth appearing for the petitioners states that, pending the present application, the trial is concluded and the applicants have been acquitted by the concerned Trial Court, and therefore, the present application has become infructuous and has produced the copy of the judgment dated 04.07.2023. The same is taken on record.

In view of the above, the present application stands disposed of as having become infructuous. Notice is discharged.

(HEMANT M. PRACHCHHAK,J)

Dolly