Citation : 2023 Latest Caselaw 7373 Guj
Judgement Date : 5 October, 2023
NEUTRAL CITATION
R/CR.RA/1115/2022 ORDER DATED: 05/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL REVISION APPLICATION (FOR MAINTENANCE) NO. 1115 of
2022
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SOLANKI SIDDHRAJSINH BHAVANSINH
Versus
SOLANKI RADHIKABA W/O SIDDHRAJSINH AND D/O JAYESHBHAI
HIMMATBHAI DABHI
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Appearance:
MR. KULDEEP D VAIDYA(7045) for the Applicant(s) No. 1
MITTAL N PATEL(7614) for the Respondent(s) No. 1,2
MR SOAHAM JOSHI, APP for the Respondent(s) No. 3
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CORAM:HONOURABLE MS. JUSTICE S.V. PINTO
Date : 05/10/2023
ORAL ORDER
Learned advocate Mr. Kuldeep Vaidya for the applicant submits that this application has been filed against the judgment and order passed dated 30.03.2022 passed by the learned Judge, Family Court No. 5, Ahmedabad in Criminal Misc. Application No. 1019 of 2019 and now final order has been passed and hence, present application has become infructuous and therefore, he seeks permission to withdraw present application.
Permission, as prayed for, is granted. Present application stands disposed of as withdrawn.
(S. V. PINTO, J) F.S. KAZI.....
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