J Kumar Infra Projects Limited vs Vinay Steels Through Vijaybhai ...
2023 Latest Caselaw 2507 Guj

    C/SCA/5058/2023                          ORDER DATED: 24/03/2023




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 5058 of 2023

=============================================
                 J KUMAR INFRA PROJECTS LIMITED
                               Versus
     VINAY STEELS THROUGH VIJAYBHAI JAIN, SOLE PROPRIETOR
=============================================
Appearance:
MS LIPEE D DAVE(12327) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
=============================================

 CORAM:HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI
                  and
       HONOURABLE MR. JUSTICE J. C. DOSHI

Date : 24/03/2023

ORAL ORDER

(PER : HONOURABLE MR. JUSTICE ASHUTOSH SHASTRI)

When the matter is taken up for hearing, Ms. Lipee Dave,

learned advocate appearing for the petitioner has submitted

that the court below on 23.03.2023 has pronounced the

judgment in Commercial Civil Suit No. 379 of 2020 and as such,

with a view to take appropriate proceedings against the said

order, under the instructions, she seeks permission to withdraw

this petition. Permission as prayed for is granted. However, it is

made clear that this Court has not expressed any opinion on

merits of the case.

C/SCA/5058/2023 ORDER DATED: 24/03/2023

With the aforesaid observations, the present petition

stands disposed of as withdrawn.

(ASHUTOSH SHASTRI, J)

(J. C. DOSHI,J) phalguni