The Oriental Insurance Co Ltd vs Girdharbhai Jivabhai Rohit
2023 Latest Caselaw 2192 Guj

      C/FA/3657/2022                               ORDER DATED: 10/03/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 3657 of 2022

                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                    In R/FIRST APPEAL NO. 3657 of 2022
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                       THE ORIENTAL INSURANCE CO LTD
                                   Versus
                         GIRDHARBHAI JIVABHAI ROHIT
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Appearance:
MR RATHIN P RAVAL(5013) for the Appellant(s) No. 1
for the Defendant(s) No. 1.1,1.2,1.3,2,3
DECEASED LITIGANT for the Defendant(s) No. 1
MR YOGI K GADHIA(5913) for the Defendant(s) No. 4
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 CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                               Date : 10/03/2023
                                ORAL ORDER

[1] Heard, learned advocate Mr. Rathin Raval

for the appellant and Mr.Y.K.Gadhia, learned

advocate for opponent No.4.

[2] The present appeal is against the judgment

and award dated 09.02.2007 passed by the learned

Motor Accident Claims Tribunal (Main) in MACP

No.238 of 2006 (Old MACP No.2108 of 1990) and in

Review Application No.1 of 2018 on 03.03.2020.

C/FA/3657/2022 ORDER DATED: 10/03/2023

[3] At the outset, it is required to be noted

that the amount involved in the appeal is less than

Rs.1,00,000/-.

[4] Considering the smallness of amount, this

Court finds no reason to interfere in the impugned

judgment and award passed by the Tribunal. The

appeal, accordingly, stands disposed of. Notice /

Notice of admission is discharged. Interim relief, if

any, shall stand vacated.

4.1 It is made clear that this order would have

no bearing and/or shall not be considered as

precedent in any of the matters connected to the

accident in question vis-a-vis the impugned judgment

and award.

4.2 In view of main appeal is disposed of, civil

application therein would not survive. The same also

shall stand disposed of

(GITA GOPI,J) MANOJ