Ishwarlal Naranbhai Patel vs State Of Gujarat
2023 Latest Caselaw 4659 Guj

     R/SCR.A/8744/2018                              ORDER DATED: 19/06/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CRIMINAL APPLICATION NO. 8744 of 2018

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                         ISHWARLAL NARANBHAI PATEL
                                   Versus
                         STATE OF GUJARAT & 1 other(s)
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Appearance:
MR P P MAJMUDAR(5284) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR SOAHAM JOSHI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                               Date : 19/06/2023

                                 ORAL ORDER

Learned advocate for the applicant, on instructions,

submits that trial qua co-accused, is over and copy of the

judgment passed by the learned concerned trial Court is

tendered, which is taken on record.

In view of above, he, therefore, does not press this

application at this stage. This application is disposed of as

not pressed.

(SANDEEP N. BHATT,J) M.H. DAVE