Citation : 2023 Latest Caselaw 4537 Guj
Judgement Date : 15 June, 2023
R/CR.MA/8426/2022 ORDER DATED: 15/06/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 8426 of 2022
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JIGNESH @ JIGO SHANTILAL GAJERA
Versus
STATE OF GUJARAT
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Appearance:
MR PRAVIN GONDALIYA(1974) for the Applicant(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
MR DHAVAN JAYSWAL APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE
Date : 15/06/2023
ORAL ORDER
1. Learned advocate for the applicant seeks permission to withdraw the application with a liberty to file Special Criminal Application in view of the judgment delivered by this Court in the case of Iqbal Hasanali Syed v. State of Gujarat & Anr. reported in 2022(4) G.L.R. 2680.
2. Permission as prayed for is granted. The application stands disposed of as withdrawn with the liberty as aforesaid.
(SAMIR J. DAVE,J)
PRAVIN KARUNAN
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