Yarramsetti Satya Eswara Rao S/O ... vs State Of Gujarat
2023 Latest Caselaw 4254 Guj

     R/CR.MA/9384/2023                         ORDER DATED: 08/06/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 9384 of 2023

==========================================================
        YARRAMSETTI SATYA ESWARA RAO S/O SATYANARAYAN
                             Versus
                       STATE OF GUJARAT
==========================================================
Appearance:
KUNAL M DAVE(10125) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS DIVYAGNA JHALA APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                           Date : 08/06/2023

                            ORAL ORDER

1. Learned advocate for the applicant seeks permission to withdraw the application with a liberty to file Special Criminal Application in view of the judgment delivered by this Court in the case of Iqbal Hasanali Syed v. State of Gujarat & Anr. reported in 2022(4) G.L.R. 2680.

2. Permission as prayed for is granted. The application stands disposed of as withdrawn with the liberty as aforesaid.

(SAMIR J. DAVE,J)

PRAVIN KARUNAN