Jitendrabhai Jayantilal Patel vs State Of Gujarat
2023 Latest Caselaw 5207 Guj

    R/CR.MA/20651/2019                               ORDER DATED: 05/07/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/CRIMINAL MISC.APPLICATION NO. 20651 of 2019

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                         JITENDRABHAI JAYANTILAL PATEL
                                     Versus
                               STATE OF GUJARAT
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Appearance:
JIGER K MEHTA(7548) for the Applicant(s) No. 1
DS AFF.NOT FILED (N) for the Respondent(s) No. 2
MR. SOAHAM JOSHI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                Date : 05/07/2023
                                 ORAL ORDER

Learned advocate Mr. Krunal S. Mehta for Mr. Jiger K.

Mehta, learned advocate for the applicant, has tendered the

judgment dated 22.8.2022 passed in C.C. No.6277 of 2018 by

the 8 th Addl. Chief Judicial Magistrate, Gandhinagar, which is

taken on record. In view of this, he does not press this

application.

Permission, as prayed for, is granted. This application is

disposed of as not pressed.

Notice stands discharged. Interim relief, if any, granted

earlier stands vacated.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA