Maulikkumar Sripalkumar Shah vs State Of Gujarat
2023 Latest Caselaw 781 Guj

     R/CR.MA/8099/2019                              ORDER DATED: 31/01/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 8099 of 2019

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                         MAULIKKUMAR SRIPALKUMAR SHAH
                                     Versus
                               STATE OF GUJARAT
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Appearance:
MR YS RAJPUT(1383) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR HARDIK MEHTA APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                                Date : 31/01/2023

                                 ORAL ORDER

Mr. Y.S. Rajput, learned advocate for the applicant

states that in Criminal Case No.12 of 2019 by an order

dated 04.03.2020, the petitioner is acquitted from the

offence.

In view of the judgment, cause does not survive. The

present petition stands disposed of.

(GITA GOPI,J) Pankaj