Pankajbhai Dhwarkabhai Patel vs State Of Gujarat
2023 Latest Caselaw 274 Guj

    R/CR.MA/17487/2017                                       ORDER DATED: 10/01/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 17487 of 2017

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                         PANKAJBHAI DHWARKABHAI PATEL
                                     Versus
                           STATE OF GUJARAT & 1 other(s)
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Appearance:
MR. CR BUDDHADEV(6707) for the Applicant(s) No. 1
MR APURVA R KAPADIA(5012) for the Respondent(s) No. 2
MR.DHAWAN JAYSWAL APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                                    Date : 10/01/2023

                                     ORAL ORDER

It is stated that the matter has been disposed

of by way of judgment of acquittal by order dated

04.01.2020.

In view of the fact, the present application

stands disposed of as having become infructuous.

Notice is discharged.

(GITA GOPI,J) Manoj