Parmar Lallubhai Bapujibhai vs Vipul Mittra , The Secretary
2023 Latest Caselaw 1887 Guj

        C/MCA/3/2023                                      ORDER DATED: 23/02/2023




                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/MISC. CIVIL APPLICATION NO. 3 of 2023

                 In R/SPECIAL CIVIL APPLICATION NO. 6254 of 2019

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                         PARMAR LALLUBHAI BAPUJIBHAI
                                    Versus
                         VIPUL MITTRA , THE SECRETARY
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Appearance:
MR DIPAK R DAVE(1232) for the Applicant(s) No. 1,2,3,4,5
MR HS MUNSHAW(495) for the Opponent(s) No. 2,3
MR KRUTIK PARIKH, AGP for the Opponent-State
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                  Date : 23/02/2023

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

This contempt petition will not survive since the judgment and order brought under contempt was subject matter of Letters Patent Appeal No. 224 of 2023 which has been decided by order of even date.

Accordingly, the Miscellaneous Civil Application is disposed of.

(N.V.ANJARIA, J)

(NIRAL R. MEHTA,J) SHRIJIT PILLAI