Magma Hdi General Insurance Co. ... vs Gita Narendra Pindoria
2023 Latest Caselaw 1723 Guj

     C/SCA/1168/2023                             ORDER DATED: 20/02/2023




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 1168 of 2023

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                MAGMA HDI GENERAL INSURANCE CO. LTD.
                               Versus
                      GITA NARENDRA PINDORIA
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Appearance:
MR RATHIN P RAVAL(5013) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3,4,5
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                            Date : 20/02/2023

                             ORAL ORDER

The present petition has been preferred challenging

judgment and award passed by the learned Motor Accident Claims

Tribunal (Main), Kutch at Bhuj in MACP No.395 of 2014 dated

10.08.2022. The amount granted as compensation is Rs.25,000/-.

Considering the smallness of amount, this Court does

not deem it fit to entertain this petition. Hence, the same stands

dismissed. It is clarified that this order would not be considered as

precedent and would not come in way of any of the appeals

preferred in any connected matters.

(GITA GOPI,J) SHITOLE