Maheshkumar Mangaldas Parmar vs Shri Dhananjay Dwivedi , Ias
2023 Latest Caselaw 1597 Guj

     C/MCA/195/2023                                 ORDER DATED: 15/02/2023




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/MISC. CIVIL APPLICATION NO. 195 of 2023

           In R/SPECIAL CIVIL APPLICATION NO. 6141 of 2021

==========================================================
                      MAHESHKUMAR MANGALDAS PARMAR
                                  Versus
                        SHRI DHANANJAY DWIVEDI , IAS
==========================================================
Appearance:
MR MJ MEHTA(5797) for the Applicant(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,3,4,5,6,7,8,9
MR SAURABH J MEHTA(2170) for the Applicant(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,3,4,5,6,7,8,9
for the Opponent(s) No. 1
==========================================================

 CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
       and
       HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                              Date : 15/02/2023

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

There is no gainsaying that in respect of the judgment and order dated 27.01.2022 in Special Civil Application No.6141 of 2021 which is sought to be brought under contempt jurisdiction of this Court by filing the present Misc. Civil Application, Letters Patent Appeal Nos.27 of 2022 and others were filed and the same came to be dismissed.

2. However, the Letters Patent Bench granted twelve weeks time to comply with the directions of the learned

C/MCA/195/2023 ORDER DATED: 15/02/2023

Single Judge as is evident from paragraph-16 of the judgment of the Letters Patent Bench delivered on 08.12.2022.

3. In view of the time granted as above by the Letters Patent Bench, present proceedings does not survive.

4. The respondent shall abide by the directions as regards the time limit for the purpose of compliance.

5. The proceedings are disposed of accordingly.

(N.V.ANJARIA, J)

(NIRAL R. MEHTA,J) VAHID