Thakarshibhai @ Tusharbhai ... vs State Of Gujarat
2023 Latest Caselaw 1528 Guj

     R/SCR.A/1296/2021                          ORDER DATED: 13/02/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CRIMINAL APPLICATION NO. 1296 of 2021

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           THAKARSHIBHAI @ TUSHARBHAI KHETABHAI RABARI
                              Versus
                        STATE OF GUJARAT
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Appearance:
AVANI V PATEL(8016) for the Applicant(s) No. 1
MR HS MUNSHAW(495) for the Respondent(s) No. 2
MS MOXA THAKKAR, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE ILESH J. VORA

                            Date : 13/02/2023

                             ORAL ORDER

Pursuant to the acquittal judgment and order of the Court

of Principal Civil Judge and JMFC at Vav, Dist.: Banaskantha

dated 12.12.2022 which is taken on record, learned advocate for

the applicant seeks permission to withdraw this application.

Permission, as sought for, is hereby granted.

Present application stands disposed of as withdrawn.

(ILESH J. VORA,J) Rakesh