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Kalpeshbhai Parshottambhai ... vs Parshottambhai Gordhanbhai ...
2023 Latest Caselaw 1381 Guj

Citation : 2023 Latest Caselaw 1381 Guj
Judgement Date : 8 February, 2023

Gujarat High Court
Kalpeshbhai Parshottambhai ... vs Parshottambhai Gordhanbhai ... on 8 February, 2023
Bench: A.J.Desai
       C/FA/562/2014                                 ORDER DATED: 08/02/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 562 of 2014

==========================================================
             KALPESHBHAI PARSHOTTAMBHAI SIDPARA
                            Versus
         PARSHOTTAMBHAI GORDHANBHAI SIDPARA & 1 other(s)
==========================================================
Appearance:
MR. ABHISHEK D JAIN(7115) for the Appellant(s) No. 1
MS ROMA I FIDELIS(3529) for the Appellant(s) No. 1
MR JM BAROT(143) for the Defendant(s) No. 1,2
==========================================================

     CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
           and
           HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

                              Date : 08/02/2023

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

1. By way of present First Appeal, the Appellant / Original Plaintiff - Kalpeshbhai Parshottambhai Sidpara has challenged the judgment and order dated 21.8.2013 passed by the learned Principal Senior Civil Judge, Gondal in Special Civil Suit No. 66 of 2008, by which the Suit filed by the present Appellant / Original Plaintiff for declaration and permanent injunction against the Opponents / Original Defendants came to be dismissed.

2. The Appeal came to 'Admitted' on 5.3.2014. The Record and Proceedings was also received by this Court.

3. Learned Advocate Ms. Roma I Fidelis for the Appellant has filed a Note dated 19.1.2023, permitting the Appellant to withdraw the present Appeal in view of the settlement arrived at between the parties. Along with the Note, she had produced the settlement recorded by the Notary. True copy of the same is

C/FA/562/2014 ORDER DATED: 08/02/2023

produced on record.

4. In view of the settlement, the Appellant is permitted to withdraw this Appeal. Appeal is dismissed as withdrawn. R&P be sent back.

(A.J.DESAI, J)

(RAJENDRA M. SAREEN,J)

J.N.W / 74

 
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