Ninad Kamleshbhai Mehta vs The Nation Board Of Examinations ...
2023 Latest Caselaw 6375 Guj

                                                                                      NEUTRAL CITATION




      C/LPA/810/2023                                   ORDER DATED: 31/08/2023

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             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/LETTERS PATENT APPEAL NO. 810 of 2023
       In R/SPECIAL CIVIL APPLICATION NO. 25492 of 2022
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                    NINAD KAMLESHBHAI MEHTA
                             Versus
     THE NATION BOARD OF EXAMINATIONS IN MEDICAL SCIENCES
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Appearance:
MR KRISHNAN M GHAVARIYA(8133) for the Appellant(s) No. 1
 for the Respondent(s) No. 1,2
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     CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA
           AGARWAL
           and
           HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                        Date : 31/08/2023
                            ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL)

1. This Letters Patent Appeal is directed against

the judgment and order dated 15.12.2022 rejecting the

prayer made by the writ petitioner to permit him to

appear in the last round of counseling, namely, mop

up round to try for admission in another medical

college, noticing the judgment of the Apex Court

wherein timeline has been provided for completion of

admission process for medical course.

2. The dispute pertains to the Academic session

2022-23. Moreover, in a recent decision of the Apex

Court in Amrit Malik vs. The Medical Counseling

NEUTRAL CITATION

C/LPA/810/2023 ORDER DATED: 31/08/2023

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Committee and others - Writ Petition (Civil) No.944

of 2022, the Apex Court observed that a candidate if

takes admission in a medical college in previous

rounds of counseling, cannot be permitted to seek

participation in further round of counseling to try

for the change of the college.

3. In view of the above, we do not find any merit

in the instant appeal and the same is, accordingly,

dismissed.

(SUNITA AGARWAL, CJ )

(ANIRUDDHA P. MAYEE, J.) GAURAV J THAKER