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State Of Gujarat vs Nareshkumar Jethalal Makwana
2023 Latest Caselaw 6196 Guj

Citation : 2023 Latest Caselaw 6196 Guj
Judgement Date : 23 August, 2023

Gujarat High Court
State Of Gujarat vs Nareshkumar Jethalal Makwana on 23 August, 2023
Bench: Devan M. Desai
                                                                                        NEUTRAL CITATION




      C/LPA/1046/2023                                    ORDER DATED: 23/08/2023

                                                                                         undefined




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/LETTERS PATENT APPEAL NO.               1046 of 2023

       In R/SPECIAL CIVIL APPLICATION NO. 14144 of 2020

                                With
            CIVIL APPLICATION (FOR STAY) NO. 2 of 2023
             In R/LETTERS PATENT APPEAL NO. 1046 of 2023
==========================================================
                              STATE OF GUJARAT
                                   Versus
                        NARESHKUMAR JETHALAL MAKWANA
==========================================================
Appearance:
MS SHRUTI DHRUVE, AGP for the Appellant(s) No. 1,2,3
ADITI S RAOL(8128) for the Respondent(s) No. 1,2,3
==========================================================

     CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
           and
           HONOURABLE MR. JUSTICE DEVAN M. DESAI

                             Date : 23/08/2023

                             ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

As stated by learned Assistant Government Pleader Ms. Shruti Dhruve for the appellants and learned advocate Mr. Ninad P. Shah for learned advocate Ms. Aditi Raol for the respondents that the subject matter of the present Letters Patent Appeal is covered by the judgment and order dated 11.08.2023 passed in Letters Patent Appeal No. 724 of 2023 and allied matters.

2. Accordingly, the present Letters Patent Appeal stands disposed of in terms of the judgment and order dated 11.08.2023 in the aforesaid Letters Patent

NEUTRAL CITATION

C/LPA/1046/2023 ORDER DATED: 23/08/2023

undefined

Appeal No. 724 of 2023 and allied matters. Rights and obligations of the parties in this case shall be governed in accordance with the observations, findings and directions issued by the Court in the said appeal.

3. Appeal stands disposed of.

Civil Application stands disposed of in view of the disposal of the main appeal.

(N.V.ANJARIA, J)

(D. M. DESAI,J) BIJOY B. PILLAI

 
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