Citation : 2023 Latest Caselaw 5791 Guj
Judgement Date : 8 August, 2023
NEUTRAL CITATION
R/CR.A/1561/2017 FARAD DATED: 08/08/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL APPEAL NO. 1561 of 2017
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PADMABEN W/O RAJENDRA @ RAJUBHAI HARISHCHANDRA KALBE(MARATHA) Versus STATE OF GUJARAT ========================================================== Appearance:
MR PRASHANT MANKAD(2189) for the Appellant(s) No. 1 MS DIVYANGNA JHALA, APP for the Opponent(s)/Respondent(s) No. 1 ==========================================================
CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MR. JUSTICE M. R. MENGDEY
Date : 08/08/2023
FARAD (PER : HONOURABLE MR. JUSTICE M. R. MENGDEY)
For the reasons recorded in the judgment dictated today, the Hon'ble Court has passed the following order:
"In the result, the appeal fails and is dismissed. The judgment and order dated 31.07.2010 passed in Sessions Case No.24 of 2008 by the Additional Sessions Judge, Ahmedabad (Rural) stands confirmed. Bail and bail bonds of the accused, if any, stands discharged. R & P be sent back to the concerned Trial Court, forthwith."
Girish K Parmar PRINCIPAL PRIVATE SECRETARY
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