Citation : 2023 Latest Caselaw 5643 Guj
Judgement Date : 3 August, 2023
NEUTRAL CITATION
R/CR.A/152/2020 FARAD DATED: 03/08/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL APPEAL NO. 152 of 2020
With
R/CRIMINAL APPEAL NO. 126 of 2020
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VISHAL @ LANGADO RAJUBHAI PAWAR Versus STATE OF GUJARAT =============================================================== Appearance:
MR PRATIK B BAROT(3711) for the Appellant(s) No. 1 PUBLIC PROSECUTOR for the Opponent(s)/Respondent(s) No. 1 =============================================================== CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE and HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR
Date : 03/08/2023 FARAD (PER : HONOURABLE MR. JUSTICE A.Y. KOGJE)
For the reasons recorded in the judgment and order dated 03.08.2023, the Hon'ble Court, has been pleased to pass the following order:
"In the result, the appeal fails and is dismissed. The impugned judgment and order of conviction and sentence dated 22.08.2019 passed by the Sessions Judge, Vadodara in Sessions Case No.103 of 2018 stands confirmed. Bail and bail bonds of the accused, if any, stands discharged. R & P be sent back to the concerned Trial Court, forthwith."
SIDDHARTH DAVE PRIVATE SECRETARY
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