M/S Associated Construction ... vs Union Of India
2023 Latest Caselaw 5567 Guj

                                                                                    NEUTRAL CITATION




      C/FA/1282/2022                                ORDER DATED: 02/08/2023

                                                                                    undefined




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 1282 of 2022

                                   With
                       R/FIRST APPEAL NO. 1812 of 2022
==========================================================
                  M/S ASSOCIATED CONSTRUCTION CORPN
                                 Versus
                             UNION OF INDIA
==========================================================
Appearance:
PARAS K SUKHWANI(8284) for the Appellant(s) No. 1
MRS KRISHNA G RAWAL(1315) for the Defendant(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 02/08/2023

                           COMMON ORAL ORDER

Heard learned advocate Mr.Paras K. Sukhwani for the appellant and learned advocate Ms.Krishna G. Rawal for the respondent.

Both these appeals are filed challenging the Judgment and Decree less than Rs.1,00,000/- passed by the Court below.

Considering the smallness of amount, without going into the merits of the matters, the appeals are dismissed. Notice is discharged.

(BHARGAV D. KARIA, J) URIL RANA