Jyotikaba (Rinkalba) ... vs State Of Gujarat
2023 Latest Caselaw 5536 Guj

                                                                                          NEUTRAL CITATION




    R/CR.MA/1356/2020                                       ORDER DATED: 01/08/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 1356 of 2020

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             JYOTIKABA (RINKALBA) GUNVANTSINH RATHOD
                               Versus
                         STATE OF GUJARAT
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Appearance:
A R SHAH(7768) for the Applicant(s) No. 1,2
DS AFF.NOT FILED (N) for the Respondent(s) No. 2
MR. DHAWAN JAYSWAL, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                   Date : 01/08/2023
                                    ORAL ORDER

Learned advocate for the petitioner, on receiving

instructions from his client, submits that matter has become

infructuous as proceedings of criminal case is almost over

and matter is kept for judgment before the concerned Court

and therefore, he does not press this petition.

Accordingly, the present petition is disposed of as not

pressed. Notice stands discharged. Interim relief, if any,

granted earlier stands vacated.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA