Aminabibi Mahammad Ismail ... vs Imran Yusuf Limadia
2023 Latest Caselaw 3589 Guj

     R/CR.MA/6185/2023                           ORDER DATED: 28/04/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 6185 of 2023

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                    AMINABIBI MAHAMMAD ISMAIL LIMADIA
                                  Versus
                           IMRAN YUSUF LIMADIA
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Appearance:
MR NITIN M AMIN(126) for the Applicant(s) No. 1,2
MR SANJAY M AMIN(130) for the Applicant(s) No. 1,2
for the Respondent(s) No. 1
MR KM ANTANI APP for the Respondent(s) No. 2
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  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                             Date : 28/04/2023

                              ORAL ORDER

1. Learned advocate for the applicants seeks permission to withdraw the application with a liberty to file Special Criminal Application in view of the judgment delivered by this Court in Criminal Misc. Application No.8951 of 2022 dated 02.06.2022.

2. Permission as prayed for is granted. The application stands disposed of as withdrawn with the liberty as aforesaid.

(SAMIR J. DAVE,J)

PRAVIN KARUNAN