Mahendra @ Tako @ Salim Naranbhai ... vs State Of Gujarat
2023 Latest Caselaw 2842 Guj

     R/CR.A/869/2017                                FARAD DATED: 10/04/2023




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL APPEAL NO. 869 of 2017
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MAHENDRA @ TAKO @ SALIM NARANBHAI WADA Versus STATE OF GUJARAT ========================================================== Appearance:

HCLS COMMITTEE(4998) for the Appellant(s) No. 1 MR P B KHAMBHOLJA(5730) for the Appellant(s) No. 1 MS. DIVYANGNA JHALA, APP for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE and HONOURABLE MR. JUSTICE M. R. MENGDEY

Date : 10/04/2023

FARAD (PER : HONOURABLE MR. JUSTICE A.Y. KOGJE)

For the reasons recorded in the judgment dictated today, the Hon'ble Court has passed the following order: "In the result, the appeal fails and is dismissed. The judgment and order dated 31.01.2017 passed in Sessions Case No.212 of 2013 by the Additional Sessions Judge, City Civil & Sessions Court, Court No.14, Ahmedabad stands confirmed. R & P be sent back to the concerned Trial Court."

(MR. PARESH J SOMPURA) Principal Private Secretary