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Shehadri Satvik Desai D/O ... vs Satvik Gautambhai Desai
2022 Latest Caselaw 2712 Guj

Citation : 2022 Latest Caselaw 2712 Guj
Judgement Date : 9 March, 2022

Gujarat High Court
Shehadri Satvik Desai D/O ... vs Satvik Gautambhai Desai on 9 March, 2022
Bench: Aniruddha P. Mayee
       C/FA/6099/2019                                  ORDER DATED: 09/03/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/FIRST APPEAL NO. 6099 of 2019
==========================================================
      SHEHADRI SATVIK DESAI D/O YOGESHBHAI DEVENDRAKUMAR
                             CHHAYA
                              Versus
                    SATVIK GAUTAMBHAI DESAI
==========================================================
Appearance:
MR HRIDAY BUCH(2372) for the Appellant(s) No. 1
RULE UNSERVED for the Defendant(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
        and
        HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                Date : 09/03/2022

                                 ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

In view of the observations made in paragraph 16 of the judgment of the trial court, learned advocate Mr. Hriday Buch for the appellant does not press this appeal. Accordingly, the Appeal is dismissed, as not pressed.

(A.J.DESAI, J)

(ANIRUDDHA P. MAYEE, J.)

cmk

 
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