Pallavbhai @ Pallabhai ... vs State Of Gujarat
2022 Latest Caselaw 1580 Guj

Citation : 2022 Latest Caselaw 1580 Guj
Judgement Date : 10 February, 2022

Gujarat High Court

Pallavbhai @ Pallabhai ... vs State Of Gujarat on 10 February, 2022

Bench: Gita Gopi

    R/CR.MA/2137/2022                             ORDER DATED: 10/02/2022




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC. APPLICATION NO. 2137 of 2022

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             PALLAVBHAI @ PALLABHAI HARSHADRAI RAVAL
                              Versus
                        STATE OF GUJARAT
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Appearance:
MR ASHISH M DAGLI(2203) for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 1
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 CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                            Date : 10/02/2022

                             ORAL ORDER

Learned advocate Mr. Dagli for the applicant prays for time to produce certain judgments in support of his case. Registry to accept and place the same on record.

List on 16.02.2022.

(GITA GOPI, J)

PRAVIN KARUNAN

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