Citation : 2022 Latest Caselaw 10261 Guj
Judgement Date : 19 December, 2022
C/MCA/1277/2022 ORDER DATED: 19/12/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 1277 of 2022
In
R/SPECIAL CIVIL APPLICATION NO. 19101 of 2018
==========================================================
MAHADEVBHAI NATUBHAI DESAI
Versus
KAMAL DAYANI, SECRETARY
==========================================================
Appearance:
for the Applicant(s) No. 2
MR SP MAJMUDAR(3456) for the Applicant(s) No. 1,2.1,2.2
MR. NISHIT P GANDHI(6946) for the Applicant(s) No. 1,2,2.1,2.2
MR MEET THAKKAR, ASSTT. GOVERNMENT PLEADER for the
Opponent(s) No. 1,2,3,4
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CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
and
HONOURABLE MS. JUSTICE NISHA M. THAKORE
Date : 19/12/2022
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.J.DESAI)
Learned advocate Mr. S.P. Majmudar appearing for the applicants does not press the present application in view of the compliance of the judgment dated 09.06.2022 passed by the learned Single Judge in Special Civil Application No.19101/2018. Hence, present application is disposed of as not pressed. Notice is hereby discharged.
(A.J. DESAI, J.)
(NISHA M. THAKORE, J.)
Ajay
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