Oriental Insurance Co Ltd vs Taraben Wd/O Utteshwar Rangnath ...
2021 Latest Caselaw 14734 Guj

        C/FA/2516/2021                           ORDER DATED: 21/09/2021



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                       R/FIRST APPEAL NO. 2516 of 2021
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                                     In
                       R/FIRST APPEAL NO. 2516 of 2021
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                      ORIENTAL INSURANCE CO LTD
                                 Versus
              TARABEN WD/O UTTESHWAR RANGNATH MANDHE
================================================================
Appearance:
MR VC THOMAS(5476) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5,6,7
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                             Date : 21/09/2021
                              ORAL ORDER

Order in First Appeal Admit.

Order in Civil Application. Rule returnable on 18th November, 2021. The operation, implementation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation along-with interest and costs in the Tribunal before the returnable date.

(A.G.URAIZEE, J)

Manoj