Jorubha Najbhai Gida vs Nagajab Maldevbhai Tarkhala, ...
2021 Latest Caselaw 14681 Guj

       C/MCA/16/2021                                ORDER DATED: 21/09/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/MISC. CIVIL APPLICATION NO. 16 of 2021
             In R/SPECIAL CIVIL APPLICATION NO. 1059 of 2018
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                 JORUBHA NAJBHAI GIDA
                         Versus
NAGAJAB MALDEVBHAI TARKHALA, TALUKA DEVELOPMENT OFFICER
              OR HIS SUCCESSOR IN OFFICE
==========================================================
Appearance:
MR PH PATHAK(665) for the Applicant(s) No. 1
MS REENA M KAMANI(6007) for the Applicant(s) No. 1
GOVERNMENT PLEADER(1) for the Opponent(s) No. 2
MR HS MUNSHAW(495) for the Opponent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
        and
        HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                               Date : 21/09/2021

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

In view of the compliance of the directions issued by the learned Single Judge vide judgment dated 22.01.2020 rendered in Special Civil Application No.1059 of 2018 with Special Civil Application No.11653 of 2018, the present application would not survive. Accordingly, present application is disposed of as not survive. Notice is discharged.

(A.J.DESAI, J)

(NIRZAR S. DESAI,J) MISHRA AMIT V.