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Mahuva Nagar Palika Through Chief ... vs Vijuben Bhikhabhai Gohil
2021 Latest Caselaw 16434 Guj

Citation : 2021 Latest Caselaw 16434 Guj
Judgement Date : 20 October, 2021

Gujarat High Court
Mahuva Nagar Palika Through Chief ... vs Vijuben Bhikhabhai Gohil on 20 October, 2021
Bench: A.S. Supehia
     C/SCA/11299/2021                              ORDER DATED: 20/10/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
             R/SPECIAL CIVIL APPLICATION NO. 11299 of 2021
================================================================
   MAHUVA NAGAR PALIKA THROUGH CHIEF OFFICER SANJAYBHAI
                      HATHIBHAI PATEL
                          Versus
                 VIJUBEN BHIKHABHAI GOHIL
================================================================
Appearance:
THAKKAR AND PAHWA ADVOCATES(1357) for the Petitioner(s) No. 1
SERVED BY RPAD (N)(6) for the Respondent(s) No. 1,2,3
================================================================
  CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                   Date : 20/10/2021
                    ORAL ORDER

Though served, none appears for the respondents.

Learned advocate Mr.Pahwa appearing for the petitioner has submitted that the petitioner is facing the proceedings of Complaint No.9/2021 filed by the respondents and the next date is 21.10.2021. It is submitted that the aforesaid complaint is filed before the Government Labour Officer, Bhavnagar and a notice has been issued on such complaint to the petitioner and hence, an opportunity may be given to the petitioner so that he can take adjournment before the Labour Commissioner, Bhavnagar.

Since no one has appeared on behalf of the respondents, it will be open for the petitioner to seek adjournment in the proceedings vide Complaint No.9/2021 and the Labour Commissioner, Bhavnagar shall pass appropriate orders adjourning such complaint since the impugned judgment and order dated 18.03.2021 passed by the Presiding Officer, Industrial Tribunal, Bhavnagar in Reference (IT) No.98/2016, is under examination before this Court in the captioned writ petition.

The matter is kept on 25.11.2021.

(A. S. SUPEHIA, J) ABHISHEK

 
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