Shaligram Chicha Kalal vs State Of Gujarat
2021 Latest Caselaw 16147 Guj

   R/CR.MA/13754/2021                            ORDER DATED: 13/10/2021




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 13754 of 2021

                In R/CRIMINAL APPEAL NO. 1086 of 2021

                                 With

                  R/CRIMINAL APPEAL NO. 1086 of 2021

                                 With

 CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE)
                            NO. 1 of 2021
            In R/CRIMINAL APPEAL NO. 1086 of 2021
========================================================
                    SHALIGRAM CHICHA KALAL
                               Versus
                        STATE OF GUJARAT
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Appearance:
MR. RAJENDRA D JADHAV(10026) for the Applicant(s) No. 1
MS. C.M.SHAH, APP (2) for the Respondent(s) No. 1
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 CORAM:HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                           Date : 13/10/2021

                             ORAL ORDER

Pursuant to an order dated 05.10.2021, learned advocate Mr. Rajendra Jadhav inquired about the filing of earlier appeal and disposal thereof and it is found to have been dismissed without knowledge of the learned advocate representing the applicant. He tenders sincere apology as it was not conveyed to him by the client.

In view of the fact that against the judgment of conviction and order of sentence, the appeal preferred by the present applicant already came to be dismissed, this application praying for condonation of delay in challenging the very same judgment of conviction and

R/CR.MA/13754/2021 ORDER DATED: 13/10/2021

order of sentence is, as such, not maintainable and he seeks permission to withdraw the same.

Hence, the application for condonation of delay is hereby disposed of as withdrawn. Rule is discharged.

In view of withdrawal of delay condonation application, the main appeal would not survive and hence, the appeal is also disposed of. The connected application also stands disposed of.

(UMESH A. TRIVEDI, J) Lalji Desai