The Oriental Insurance Co Ltd vs Navinbhai Trikambhai Kag ...
2021 Latest Caselaw 16049 Guj

      C/FA/2930/2021                            ORDER DATED: 11/10/2021



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                     R/FIRST APPEAL NO. 2930 of 2021
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                    In R/FIRST APPEAL NO. 2930 of 2021
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                    THE ORIENTAL INSURANCE CO LTD
                                 Versus
                 NAVINBHAI TRIKAMBHAI KAG (CHAUDHARY)
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Appearance:
MR RATHIN P RAVAL(5013) for the Appellant(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                            Date : 11/10/2021
                             ORAL ORDER

ORDER IN FIRST APPEAL Heard learned advocate for the appellant.

Admit.

To be heard with First No.1391 of 2021.

ORDER IN CIVIL APPLICATION Heard learned advocate for the applicant.

Rule returnable on 6.12.2021.

The implementation, operation and execution of the impugned judgment and award is stayed on condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) ALI