Ahmedabad Municipal Corporation vs Sureshbhai Mayarambhai Danidhar
2021 Latest Caselaw 15967 Guj

      C/LPA/1433/2019                              ORDER DATED: 08/10/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/LETTERS PATENT APPEAL NO. 1433 of 2019

          In R/SPECIAL CIVIL APPLICATION NO. 25697 of 2006
                                With
        CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2019
            In R/LETTERS PATENT APPEAL NO. 1433 of 2019
                                With
             CIVIL APPLICATION (DIRECTION) NO. 1 of 2021
            In R/LETTERS PATENT APPEAL NO. 1433 of 2019
==========================================================
                    AHMEDABAD MUNICIPAL CORPORATION
                                 Versus
                    SURESHBHAI MAYARAMBHAI DANIDHAR
==========================================================
Appearance:
MR HS MUNSHAW(495) for the Appellant(s) No. 1
VYOM H SHAH(9387) for the Respondent(s) No. 1
==========================================================
  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                             Date : 08/10/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

Arguments concluded. To be posted for pronouncement of Judgment / order on 22.10.2021.

(SONIA GOKANI, J)

(SANGEETA K. VISHEN,J) prk