Ajanta Manufacturing Private ... vs Union Of India
2021 Latest Caselaw 15949 Guj

         C/SCA/3318/2021                              ORDER DATED: 08/10/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 3318 of 2021

==========================================================
                    AJANTA MANUFACTURING PRIVATE LIMITED
                                   Versus
                               UNION OF INDIA
==========================================================
Appearance:
MS AMRITA M THAKORE(3208) for the Petitioner(s) No. 1,2
MR DEVANG VYAS(2794) for the Respondent(s) No. 1
MR PY DIVYESHVAR(2482)-G/2105/1999 for the Respondent(s) No. 2
==========================================================

  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN

                               Date : 08/10/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

Post for the pronouncement of judgment/order on

14.10.2021.

Interim relief, earlier granted, to continue till then.

(SONIA GOKANI, J)

(RAJENDRA M. SAREEN,J) Bhoomi