Ambuja Cements Ltd - Through ... vs Gohil Ni Khan Gram Panchayat
2021 Latest Caselaw 17563 Guj

        C/SCA/9286/2014                                 ORDER DATED: 22/11/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 9286 of 2014
                                    With
                R/SPECIAL CIVIL APPLICATION NO. 8661 of 2013
==========================================================
        AMBUJA CEMENTS LTD - THROUGH AUTHORIZED SIGNATORY
                               Versus
              GOHIL NI KHAN GRAM PANCHAYAT & 4 other(s)
==========================================================
Appearance:
MR. MAHARSHI PATEL, ADVOCATE FOR HL PATEL ADVOCATES(2034)
for the Petitioner(s) No. 1
DS AFF.NOT FILED (N)(11) for the Respondent(s) No. 5
MR. MEET THAKKAR, ASSISTANT GOVERNMENT PLEADER(1) for the
Respondent(s) No. 5
MR KP CHAMPANERI(5643) for the Respondent(s) No. 2
MR PS CHAMPANERI(214) for the Respondent(s) No. 2
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,3,4


MR. SIRAJ GORI, ADVOCATE for the Petitioner(s) in SPECIAL CIVIL
APPLICATION NO. 8661 of 2013
==========================================================
  CORAM:HONOURABLE MR. JUSTICE BIREN VAISHNAV

                               Date : 22/11/2021
                                ORAL ORDER

Heard Mr.Maharshi Patel, learned advocate for H.L.Patel

Advocate, learned advocate for the petitioner, Mr.Meet Thakkar, learned

Assistant Government Pleader for the State-respondent,

Mr.P.S.Champaneri, learned advocate for respondent No.2 in SCA. 9286

of 2014 and Mr.Siraj Gori, learned advocate for petitioner in SCA No.

8661 of 2013.

Arguments concluded. Judgment reserved.

(BIREN VAISHNAV, J) Bimal