Vijay Thakershibhai Chavda vs State Of Gujarat
2021 Latest Caselaw 4872 Guj

           R/CR.MA/4209/2021                                     ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/CRIMINAL MISC.APPLICATION NO. 4209 of 2021
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                 VIJAY THAKERSHIBHAI CHAVDA
                            Versus
                      STATE OF GUJARAT
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Appearance:
MR. KISHAN H DAIYA(6929) for the Applicant(s) No. 1
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                               Date : 30/03/2021
                                ORAL ORDER

Mr.Kishan H. Daiya, learned advocate for the applicant requests for ten days' time with a view to enabling him to place on record certain documents and judgments.

At his request, let the matter appear on 12.4.2021.

(SANGEETA K. VISHEN,J) RAVI P. PATEL