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Jafarkhan Aslamkhan Pathan vs Sultanabibi D/O Abdul Hamid ...
2021 Latest Caselaw 4759 Guj

Citation : 2021 Latest Caselaw 4759 Guj
Judgement Date : 25 March, 2021

Gujarat High Court
Jafarkhan Aslamkhan Pathan vs Sultanabibi D/O Abdul Hamid ... on 25 March, 2021
Bench: S.H.Vora
         R/CR.RA/248/2021                                ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

       R/CRIMINAL REVISION APPLICATION NO. 248 of 2021
==========================================================
               JAFARKHAN ASLAMKHAN PATHAN
                           Versus
    SULTANABIBI D/O ABDUL HAMID KHOKHAR W/O JAFARKHAN
                     ASLAMKHAN PATHAN
==========================================================
Appearance:
HARSH A VYAS(9330) for the Applicant(s) No. 1
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE S.H.VORA

                            Date : 25/03/2021

                             ORAL ORDER

Registry to list present Criminal Revision Application after clearance of payment of arrears of maintenance amount, by the applicant, as per impugned judgment.

(S.H.VORA, J) SATISH

 
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